Satya Narain And Another Idyalaya ... vs The D.D.C. And Others
2014 Latest Caselaw 2084 ALL

Citation : 2014 Latest Caselaw 2084 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Satya Narain And Another Idyalaya ... vs The D.D.C. And Others on 27 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 55734 of 2012
 

 
Petitioner :- Satya Narain And Another Idyalaya And Another
 
Respondent :- The D.D.C. And Others
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C .,Bal Mukund Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order shall continue to operate till the next date of listing.

Order Date :- 27.5.2014

Priyanka

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