Shiv Raj Singh Road, Ex-Manager, ... vs State Of U.P. Thru' Secry. And 6 ...
2014 Latest Caselaw 2082 ALL

Citation : 2014 Latest Caselaw 2082 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Shiv Raj Singh Road, Ex-Manager, ... vs State Of U.P. Thru' Secry. And 6 ... on 27 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1575 of 2013
 

 
Appellant :- Shiv Raj Singh Road, Ex-Manager, D.A.V. Inter College & Anr.
 
Respondent :- State Of U.P. Thru' Secry. And 6 Others
 
Counsel for Appellant :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,P.K. Chaurasiya
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

The case is adjourned on the illness slip of counsel for respondents.

Interim order granted earlier shall continue till the next date of listing.

List in the month of July, 2014.

Order Date :- 27.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App