Banvari Lal Sharma vs State Of U.P. And 3 Others
2014 Latest Caselaw 2079 ALL

Citation : 2014 Latest Caselaw 2079 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Banvari Lal Sharma vs State Of U.P. And 3 Others on 27 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29475 of 2014
 

 
Petitioner :- Banvari Lal Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bhupender Pal Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner wishes to correct the description of the petitioner. He is permitted to do so within 24 hours.

As prayed, put up tomorrow as fresh.

Order Date :- 27.5.2014

SKM

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