Citation : 2014 Latest Caselaw 2078 ALL
Judgement Date : 27 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 29444 of 2014 Petitioner :- C/M, Sri Kund Kund Jain Inter College And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Abhishek Triapthi,Kamlesh Shukla Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
This is a writ petition with regard to reduction of posts of teachers due to depletion of number of students in the institution.
Learned Standing Counsel appearing for the respondents prays for and is allowed one month time to file counter affidavit.
List thereafter.
Order Date :- 27.5.2014
SKM
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