Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sumant Singh vs Lal Singh
2014 Latest Caselaw 2077 ALL

Citation : 2014 Latest Caselaw 2077 ALL
Judgement Date : 27 May, 2014

Allahabad High Court
Sumant Singh vs Lal Singh on 27 May, 2014
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 118 of 2011
 

 
Applicant :- Sumant Singh
 
Opposite Party :- Lal Singh
 
Counsel for Applicant :- M.N. Singh,Mahesh Narain Singh
 
Counsel for Opposite Party :- Swapnil Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard learned counsel for the parties.

The present transfer application has been filed with the prayer to transfer the Original Suit No. 287 of 2007 (Sri Suman Singh Vs. Sri Lal Singh) pending before the Civil Judge(J.D.) Etah to any other court of competent jurisdiction at District Kashiram Nagar.

The transfer application has been filed  on the ground that the suit property lies at newly carved out district Kanshiram nagar. The suit ought to have been transferred from Etah to Kanshiram Nagar. The report of District Judge, Etah dated 16.5.2014 indicates that suit property lies in the newly carved out District Kanshiram Nagar.

Learned counsel for the parties pray for and are granted time to seek instructions.

List on 1st July 2014.

Order Date :- 27.5.2014

Atul kr. sri.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter