Citation : 2014 Latest Caselaw 2076 ALL
Judgement Date : 27 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 29665 of 2014 Petitioner :- Anil Kumar And 3 Others Respondent :- State Of U.P.And 5 Others Counsel for Petitioner :- D.P.Rajbhar Counsel for Respondent :- C.S.C.,A.K.Yadav Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents respondent nos. 1 and 2. Sri A.K.Yadav, learned counsel represents respondent no.3.
The respondents may file counter affidavit within one month.
List thereafter.
Issuance of notice to respondent nos. 4,5 and 6 will be considered after counter affidavit is filed.
Order Date :- 27.5.2014
SKM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!