Raja Pal vs State Of U.P. And Others
2014 Latest Caselaw 2075 ALL

Citation : 2014 Latest Caselaw 2075 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Raja Pal vs State Of U.P. And Others on 27 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 2159 of 2012
 

 
Appellant :- Raja Pal
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Swarn Kumar Srivastava,Anil Kumar Swrivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, list this appeal in the first week of July, 2014.

Order Date :- 27.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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