Sarfaraz Ahmad vs State Of U.P. And Others
2014 Latest Caselaw 2071 ALL

Citation : 2014 Latest Caselaw 2071 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Sarfaraz Ahmad vs State Of U.P. And Others on 27 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1976 of 2012
 

 
Appellant :- Sarfaraz Ahmad
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Bashir Ahmad Khan
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up this matter day after tomorrow, i.e.on 29th May, 2014.

Order Date :- 27.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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