Citation : 2014 Latest Caselaw 2070 ALL
Judgement Date : 27 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 11952 of 2014 Petitioner :- Ali Najaf And 5 Ors. Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Ali Hasan,H M Srivastva,Ishtiyaq Ali Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
List along with record of the Writ Petition No. 26021 of 2012 (Ali Najaf vs. State of U.P & Ors) and also the record of the Writ Petition No. 41413 of 2012 (Ali Najaf vs. State of U.P & Ors) which has been decided vide order dated 27.8.2012. The earlier writ petition is till pending disposal.
Put up in the additional cause list on 29th May, 2014 by which date the counter affidavit to the supplementary affidavit may also be filed, for which time had been granted on 14.5.2014.
Order Date :- 27.5.2014
Priyanka
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