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Arun Kumar & Others vs Smt. Dev Raji Devi & Others
2014 Latest Caselaw 2069 ALL

Citation : 2014 Latest Caselaw 2069 ALL
Judgement Date : 27 May, 2014

Allahabad High Court
Arun Kumar & Others vs Smt. Dev Raji Devi & Others on 27 May, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 108 of 2006
 

 
Appellant :- Arun Kumar & Others
 
Respondent :- Smt. Dev Raji Devi & Others
 
Counsel for Appellant :- Sanjiv Singh,Namwar Singh
 
Counsel for Respondent :- Narendra Mohan,A.B.Singh,J.Nagar,,Ram Niwas Singh,Vinay Kr. Singh,Vinod Kr. Chandel
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested, list this appeal in the first week of July, 2014.

Order Date :- 27.5.2014

M.A.A.

( A.R. Masoodi, J.)   ( S.K. Singh, J. )

 

 

 
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