Ram Kripal vs D.D.C./A.D.M. (F&R;) Distt. ...
2014 Latest Caselaw 2051 ALL

Citation : 2014 Latest Caselaw 2051 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

Ram Kripal vs D.D.C./A.D.M. (F&R;) Distt. ... on 26 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27538 of 2014
 

 
Petitioner :- Ram Kripal
 
Respondent :- D.D.C./A.D.M. (F&R) Distt. Deoria And 6 Others
 
Counsel for Petitioner :- L.K. Tripathi
 
Counsel for Respondent :- C.S.C.,K.N. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri, K.N. Mishra, learned counsel for the caveator prays for further time to comply with the order dated 16.5.2014.

In view of the prayer so made, put up as fresh on 8th July, 2014.

Until further orders, parties are restrained from creating any third party rights in the property in dispute.

Order Date :- 26.5.2014

Priyanka

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