Smt. Sampati Devi vs D.D.C. And 5 Ors.
2014 Latest Caselaw 2045 ALL

Citation : 2014 Latest Caselaw 2045 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

Smt. Sampati Devi vs D.D.C. And 5 Ors. on 26 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29148 of 2014
 

 
Petitioner :- Smt. Sampati Devi
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- B.D. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the petitioner is not present.

List in ordinary course.

Order Date :- 26.5.2014

Priyanka

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