Ichchha Ram & Others vs State Of U.P. & Others
2014 Latest Caselaw 2027 ALL

Citation : 2014 Latest Caselaw 2027 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Ichchha Ram & Others vs State Of U.P. & Others on 23 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 948 of 2003
 

 
Appellant :- Ichchha Ram & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Vinod Sinha,S.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Civil Misc. Restoration Application.

Heard.

Cause shown is sufficient. The order dated 4.12.2006 is recalled. The appeal is restored to its original number.

The application is allowed.

Let the appellants deposit the Court fee within two weeks.

Order Date :- 23.5.2014

Case :- FIRST APPEAL DEFECTIVE No. - 948 of 2003

Appellant :- Ichchha Ram & Others

Respondent :- State Of U.P. & Others

Counsel for Appellant :- Vinod Sinha,S.P. Singh

Hon'ble Rajes Kumar,J.