Mahendra Pal Yaduwanshi vs State Of U.P. And 4 Others
2014 Latest Caselaw 2020 ALL

Citation : 2014 Latest Caselaw 2020 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Mahendra Pal Yaduwanshi vs State Of U.P. And 4 Others on 23 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28823 of 2014
 

 
Petitioner :- Mahendra Pal Yaduwanshi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dr. H.N. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1 and 2.

Issue notice to respondent nos. 3, 4 and 5 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 23.5.2014

SKM

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