Shiv Shankar Lal Bajpai vs State Of U.P. And Another
2014 Latest Caselaw 2019 ALL

Citation : 2014 Latest Caselaw 2019 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Shiv Shankar Lal Bajpai vs State Of U.P. And Another on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 9416 of 2004
 

 
Applicant :- Shiv Shankar Lal Bajpai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Mishra,Santosh Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application.

Learned A.G.A. is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 23.5.2014

Monika

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