Lalji vs Union Of India And Another
2014 Latest Caselaw 2018 ALL

Citation : 2014 Latest Caselaw 2018 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Lalji vs Union Of India And Another on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 2909 of 2004
 

 
Applicant :- Lalji
 
Opposite Party :- Union Of India And Another
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- A.N. Mahajan,A.G.A.,Dhananjay Awasthi
 

 
Hon'ble Shashi Kant,J.

Passed over on the request of learned counsel for the applicant.

List in the next cause list as peremptorily.

Order Date :- 23.5.2014

Monika

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