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Phool Chandra Yadav And Others vs State Of U.P And Others
2014 Latest Caselaw 2017 ALL

Citation : 2014 Latest Caselaw 2017 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Phool Chandra Yadav And Others vs State Of U.P And Others on 23 May, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1523 of 2004
 

 
Applicant :- Phool Chandra Yadav And Others
 
Opposite Party :- State Of U.P And Others
 
Counsel for Applicant :- Shiv Shankar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Case called out in the revised list.

Sri Shiv Babu Dubey Advocate holding brief of Sri Shiv Shankar Yadav, learned counsel for the applicant and learned A.G.A. for the State are present.

No one is present on behalf of the respondent no. 2.

List in the next cause list as peremptorily.

Order Date :- 23.5.2014

Monika

 

 

 
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