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Hemraj Goel And Others vs State Of U.P. & Others
2014 Latest Caselaw 2016 ALL

Citation : 2014 Latest Caselaw 2016 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Hemraj Goel And Others vs State Of U.P. & Others on 23 May, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1176 of 2004
 

 
Applicant :- Hemraj Goel And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Ram Babu Sharma,G.K. Srivastava,Mohd.Shariq
 
Counsel for Opposite Party :- Govt. Advocate,N.K. Srivastava,P.K. Srivastava
 

 
Hon'ble Shashi Kant,J.

Heard learned counsel for the applicants and learned A.G.A.

No one is present on behalf the respondent no. 2.

Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.

List as peremptorily after two weeks.

Order Date :- 23.5.2014

Monika

 

 

 
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