Irshad vs State Of U.P. & Another
2014 Latest Caselaw 2008 ALL

Citation : 2014 Latest Caselaw 2008 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Irshad vs State Of U.P. & Another on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 2819 of 2004
 

 
Applicant :- Irshad
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Manoj Vashisth
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Sri Manoj Vashisth, learned counsel for the applicant has sent illness slip today.

List in the next cause list as peremptorily.

Order Date :- 23.5.2014

Monika

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