Gram Vikas Samiti vs D.D.C.
2014 Latest Caselaw 2007 ALL

Citation : 2014 Latest Caselaw 2007 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Gram Vikas Samiti vs D.D.C. on 23 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 7914 of 1990
 

 
Petitioner :- Gram Vikas Samiti
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- Uma Kant
 
Counsel for Respondent :- Radhey Shyam,Rajesh Dwivedi,S.C.,S.S. Tyagi,Satish Dwivedi,V.K. Chandel,V.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the parties are not present.

Let this matter be listed on its turn.

Order Date :- 23.5.2014

Priyanka

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