Citation : 2014 Latest Caselaw 2006 ALL
Judgement Date : 23 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 1934 of 2004 Applicant :- Dhruv Agarwal Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Ashwini Kumar Awasthi,Manish Tiwary Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Learned counsel for the applicant and learned A.G.A. is present.
Learned counsel for the respondent no. 2 is not present.
List in the next cause list as peremptorily.
Order Date :- 23.5.2014
Monika
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