Udai Veer Singh vs State Of U.P. And 2 Others
2014 Latest Caselaw 2005 ALL

Citation : 2014 Latest Caselaw 2005 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Udai Veer Singh vs State Of U.P. And 2 Others on 23 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28904 of 2014
 

 
Petitioner :- Udai Veer Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shri Nath Dwivedi
 
Counsel for Respondent :- C.S.C.,R.P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent no. 1. Sri R.P.Singh, learned counsel represents respondent nos.2 and 3.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 23.5.2014

SKM

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