Radhey Shyam And Ors vs D.D.C.
2014 Latest Caselaw 2002 ALL

Citation : 2014 Latest Caselaw 2002 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Radhey Shyam And Ors vs D.D.C. on 23 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21236 of 1990
 

 
Petitioner :- Radhey Shyam And Ors
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- M.M. Sahay,Abhishek Kumar,R.P. Dubey,Rajesh Kushwaha,Sanjay Kumar Singh
 
Counsel for Respondent :- V.K. Singh,M N Singh,Mahesh Narain Singh,S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No. 121333 of 2005

List has been revised.

None is present to press this writ petition.

The substitution application pending consideration is dismissed for want of prosecution.

Order Date :- 23.5.2014

Priyanka

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