Citation : 2014 Latest Caselaw 2001 ALL
Judgement Date : 23 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 1877 of 2004 Applicant :- Smt. Sonwati And Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- B.P. Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Sri B.P. Mishra, learned counsel for the applicant has sent illness slip today.
List in the next cause list as peremptorily.
Order Date :- 23.5.2014
Monika
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