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Surendra Kumar Sharma vs Smt. Deep Shikha Sharma And Anr.
2014 Latest Caselaw 2000 ALL

Citation : 2014 Latest Caselaw 2000 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Surendra Kumar Sharma vs Smt. Deep Shikha Sharma And Anr. on 23 May, 2014
Bench: Rajes Kumar, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 89 of 2001
 

 
Appellant :- Surendra Kumar Sharma
 
Respondent :- Smt. Deep Shikha Sharma And Anr.
 
Counsel for Appellant :- S.A. Gilani,Shahid Masood
 
Counsel for Respondent :- Nitin Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

On the request of learned counsel for both the parties, list on 14.7.2014. On that day, both the parties shall appear in person.

Order Date :- 23.5.2014

OP

 

 

 
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