Asif And Others vs State Of U.P. And Others
2014 Latest Caselaw 1997 ALL

Citation : 2014 Latest Caselaw 1997 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Asif And Others vs State Of U.P. And Others on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 2914 of 2004
 

 
Applicant :- Asif And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Anand Kumar Tiwari,Mithilesh Kumar Gupta,Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Passed over on the request of the learned counsel for the applicant.

List in the next cause list as peremptorily.

Order Date :- 23.5.2014

Monika

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