Jagmer Singh vs D.D.C. And Others
2014 Latest Caselaw 1996 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- WRIT - B No. - 36813 of 2011
 
Petitioner :- Jagmer Singh
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Santosh Srivastava,Karuna Srivastava
 
Counsel for Respondent :- C.S.C.,P.N. Shahi,Ramesh Pandey,Smt. Rekha Pundir
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Impleadment Application No. 347843 of 2012

Case called out in the revised list.

None appears to press this petition.

The impleadment application is accordingly dismissed for want of prosecution.

Order Date :- 23.5.2014

Priyanka

Case :- WRIT - B No. - 36813 of 2011

Petitioner :- Jagmer Singh

Respondent :- D.D.C. And Others

Counsel for Petitioner :- Santosh Srivastava,Karuna Srivastava

Counsel for Respondent :- C.S.C.,P.N. Shahi,Ramesh Pandey,Smt. Rekha Pundir

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No. 366683 of 2012

None appears even in the revised call.

Issue notice to the proposed heir.

Steps may be taken within a week.  In case, the steps are not  taken, the matter shall be immediately listed under Chapter XII, Rule 4.

Order Date :- 23.5.2014

Priyanka