Smt. Chanchal Agrawal vs Jagdish Prasad Gupta And Another
2014 Latest Caselaw 1994 ALL

Citation : 2014 Latest Caselaw 1994 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Smt. Chanchal Agrawal vs Jagdish Prasad Gupta And Another on 23 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1069 of 2014
 

 
Appellant :- Smt. Chanchal Agrawal
 
Respondent :- Jagdish Prasad Gupta And Another
 
Counsel for Appellant :- Uma Nath Pandey
 
Counsel for Respondent :- Swetashwa Agrawal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Counter affidavit filed today is taken on record.

List in second week of July, 2014. Meanwhile, the appellant may file rejoinder affidavit.

Order Date :- 23.5.2014

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