Smt. Kusum Tiwari And 2 Others vs D.D.C. And 11 Others
2014 Latest Caselaw 1992 ALL

Citation : 2014 Latest Caselaw 1992 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Smt. Kusum Tiwari And 2 Others vs D.D.C. And 11 Others on 23 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 20392 of 2014
 

 
Petitioner :- Smt. Kusum Tiwari And 2 Others
 
Respondent :- D.D.C. And 11 Others
 
Counsel for Petitioner :- A.K. Malviya
 
Counsel for Respondent :- C.S.C.,S.P. Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

In this writ petition, counter affidavit was filed on behalf of the respondent no. 4.

Rejoinder affidavit filed today in Court, is taken on record.

Let notices be issued to respondent nos. (5 to 12) by registered post A.D.

Steps be taken within a week.

List for admission on the date fixed in the notices.

Order Date :- 23.5.2014

Priyanka

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