Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Anuradha Devi & Others vs The New India Assurance Company ...
2014 Latest Caselaw 1991 ALL

Citation : 2014 Latest Caselaw 1991 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Smt. Anuradha Devi & Others vs The New India Assurance Company ... on 23 May, 2014
Bench: Rajes Kumar, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3798 of 2010
 

 
Appellant :- Smt. Anuradha Devi & Others
 
Respondent :- The New India Assurance Company Ltd. & Another
 
Counsel for Appellant :- Ram Surat Patel
 
Counsel for Respondent :- Vinay Khare
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

The appellants have filed supplementary affidavit today giving details of the income and tax thereon and further the details of their claim.

Sri Vinay Khare, learned counsel appearing on behalf of Insurance Company may file reply to the supplementary affidavit within four weeks.

List in first week of August, 2014.

Order Date :- 23.5.2014

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter