Khurshid Alam & Others vs State Of U.P. & Others
2014 Latest Caselaw 1990 ALL

Citation : 2014 Latest Caselaw 1990 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Khurshid Alam & Others vs State Of U.P. & Others on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1041 of 2004
 

 
Applicant :- Khurshid Alam & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- L.M. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Mansoor Ahmad
 

 
Hon'ble Shashi Kant,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application.

Learned A.G.A. is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 23.5.2014

Monika

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