Khursheed Hussain vs State Of U.P. & Another
2014 Latest Caselaw 1989 ALL

Citation : 2014 Latest Caselaw 1989 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Khursheed Hussain vs State Of U.P. & Another on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1178 of 2004
 

 
Applicant :- Khursheed Hussain
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- T.A. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Case called out the revised list.

Learned counsel for the applicant and learned A.G.A. are present.

Learned counsel for the respondent no. 2 is not present, despite due service.

Learned A.G.A. prays for and is granted ten days time to file counter affidavit.

List after two weeks as peremptorily.

Order Date :- 23.5.2014

Monika

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