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Smt. Kusuma Devi And 4 Others vs State Of U.P. Thru Principal ...
2014 Latest Caselaw 1988 ALL

Citation : 2014 Latest Caselaw 1988 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Smt. Kusuma Devi And 4 Others vs State Of U.P. Thru Principal ... on 23 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27643 of 2014
 

 
Petitioner :- Smt. Kusuma Devi And 4 Others
 
Respondent :- State Of U.P. Thru Principal Secretary, Revenue & 2 Ors.
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with the Writ Petition No. 28049 of 2014.

Put up as fresh on Monday i.e. 26th May, 2014.

Order Date :- 23.5.2014

Priyanka

 

 

 
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