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Sanjay Singh vs Union Of India And 4 Others
2014 Latest Caselaw 1984 ALL

Citation : 2014 Latest Caselaw 1984 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Sanjay Singh vs Union Of India And 4 Others on 23 May, 2014
Bench: Arun Tandon, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 11907 of 2014
 

 
Petitioner :- Sanjay Singh
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Balram Mishra,A.S.G.I.2014/8976,Daya Shankar Mishra,R.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,Nitin Gupta
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

 As prayed, put up on 27.05.2014.

Order Date :- 23.5.2014

Monika

 

 

 
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