Phool Chand & Others vs D.D.C. & Others
2014 Latest Caselaw 1983 ALL

Citation : 2014 Latest Caselaw 1983 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Phool Chand & Others vs D.D.C. & Others on 23 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40518 of 2003
 

 
Petitioner :- Phool Chand & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Sheo Mani Yadav
 
Counsel for Respondent :- C.S.C.,K. Kumar,K.K. Chaurasia
 

 
Hon'ble Anjani Kumar Mishra,J.

This petition was dismissed under Chapter XII, Rule 4. An application has been filed to recall the order. The learned counsel for the petitioner has supplied the necessary notices in Court today.

In view of the above, the order dated 21.5.2004 is recalled. Since notices have been filed, the office may proceed.

Shri Rajesh Kumar Verma, who appears on behalf of respondent nos. 4, 5 and 6 is present.

Order Date :- 23.5.2014

Priyanka

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