Sarif Ahamad And Another vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 1982 ALL

Citation : 2014 Latest Caselaw 1982 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Sarif Ahamad And Another vs State Of U.P. And 6 Ors. on 23 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 15297 of 2014
 

 
Petitioner :- Sarif Ahamad And Another
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Ashok Kumar Singh,Dr. Vinod Kumar Rai
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava,Diwaker Singh,J.P.S. Chauhan
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with the Writ Petition No. 28049 of 2014.

Put up as fresh on Monday i.e. 26th May, 2014.

Order Date :- 23.5.2014

Priyanka

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