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Zila Sahkari Bank Saadipur & ... vs Smt. Vidya Devi & Others
2014 Latest Caselaw 1976 ALL

Citation : 2014 Latest Caselaw 1976 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
Zila Sahkari Bank Saadipur & ... vs Smt. Vidya Devi & Others on 23 May, 2014
Bench: Rajes Kumar, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2619 of 2003
 

 
Appellant :- Zila Sahkari Bank Saadipur & Another
 
Respondent :- Smt. Vidya Devi & Others
 
Counsel for Appellant :- Manoj Kumar
 
Counsel for Respondent :- Arvind Kumar,R.P. Umrao,R.P.Verma,Sandeep Kumar,Smt. Anita Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Civil Misc. Correction Application.

In the order dated 18.10.2012, in place of words "273 of 2003" the words "MACP No. 272 of 2002" be read. 

Learned counsel for the appellant is also permitted to rectify the mistake occurred in the Appeal accordingly.

The application is allowed. 

Order Date :- 23.5.2014

OP

 

 

 
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