Narendra Kumar Tiwari vs State Of U.P. And 4 Others
2014 Latest Caselaw 1974 ALL

Citation : 2014 Latest Caselaw 1974 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Narendra Kumar Tiwari vs State Of U.P. And 4 Others on 23 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28911 of 2014
 

 
Petitioner :- Narendra Kumar Tiwari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arun Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Mohd. Hisham Qadeer,Vivek Varma
 

 
Hon'ble Abhinava Upadhya,J.

Upon the request of Sri M.A.Qadeer, learned Senior Counsel appearing for respondent no.5, put up this matter on Monday, i.e., 26.5.2014 as fresh.

The parties shall maintain status quo as of today till 26.5.2014.

Order Date :- 23.5.2014

SKM

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