Vinod Kumar Singh vs Dr. Lalji Singh, V.C., B.H.U. And ...
2014 Latest Caselaw 1954 ALL

Citation : 2014 Latest Caselaw 1954 ALL
Judgement Date : 22 May, 2014

Allahabad High Court

Vinod Kumar Singh vs Dr. Lalji Singh, V.C., B.H.U. And ... on 22 May, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3184 of 2014
 

 
Applicant :- Vinod Kumar Singh
 
Opposite Party :- Dr. Lalji Singh, V.C., B.H.U. And Another
 
Counsel for Applicant :- Rajesh Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the applicant submits that this contempt application may be dismissed at this stage with the liberty to file fresh contempt application.

The contempt application is dismissed with the liberty aforesaid.

Order Date :- 22.5.2014

Pratima

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