Mohd. Ghayas vs D.D.C. And 24 Others
2014 Latest Caselaw 1953 ALL

Citation : 2014 Latest Caselaw 1953 ALL
Judgement Date : 22 May, 2014

Allahabad High Court

Mohd. Ghayas vs D.D.C. And 24 Others on 22 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28610 of 2014
 

 
Petitioner :- Mohd. Ghayas
 
Respondent :- D.D.C. And 24 Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- C.S.C.,J.J. Munir,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 27th May, 2014.

Order Date :- 22.5.2014

Priyanka

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