Deepak Kumar Jhod vs State Of U.P. And 3 Others
2014 Latest Caselaw 1952 ALL

Citation : 2014 Latest Caselaw 1952 ALL
Judgement Date : 22 May, 2014

Allahabad High Court

Deepak Kumar Jhod vs State Of U.P. And 3 Others on 22 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28555 of 2014
 

 
Petitioner :- Deepak Kumar Jhod
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madhur Prakash
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3. Sri Shivam Yadav, learned counsel has put in appearance on behalf of respondent no.4.

The respondents may file counter affidavit within one month.

List after the expiry of the aforesaid period.

Order Date :- 22.5.2014

SKM

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