Dwarika Prasad vs D.D.C. And 28 Ors.
2014 Latest Caselaw 1950 ALL

Citation : 2014 Latest Caselaw 1950 ALL
Judgement Date : 22 May, 2014

Allahabad High Court

Dwarika Prasad vs D.D.C. And 28 Ors. on 22 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28451 of 2014
 

 
Petitioner :- Dwarika Prasad
 
Respondent :- D.D.C. And 28 Ors.
 
Counsel for Petitioner :- Abhishek Kumar,Abhai Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Issue notice.

Order Date :- 22.5.2014

Priyanka

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