Smt. Anita Verma vs State Of U.P. And 3 Others
2014 Latest Caselaw 1949 ALL

Citation : 2014 Latest Caselaw 1949 ALL
Judgement Date : 22 May, 2014

Allahabad High Court

Smt. Anita Verma vs State Of U.P. And 3 Others on 22 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28527 of 2014
 

 
Petitioner :- Smt. Anita Verma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dr. G.S.D. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 26.5.2014 as fresh.

Order Date :- 22.5.2014

SKM

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