Citation : 2014 Latest Caselaw 1935 ALL
Judgement Date : 21 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 336 of 2014 Appellant :- Tek Chand Respondent :- Smt. Kamlesh Counsel for Appellant :- Smt. Anita Tripathi Hon'ble Rajes Kumar,J.
Hon'ble Dinesh Gupta,J.
Issue notice to the respondent returnable at an early date. The appellant may take steps to serve the sole respondent by registered post.
List on 7.7.2014. On that day, both the parties shall appear in person.
Order Date :- 21.5.2014
OP
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