Smt. Ramlata Devi vs Smt. Urmila Devi Sharma And 3 Ors.
2014 Latest Caselaw 1933 ALL

Citation : 2014 Latest Caselaw 1933 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Smt. Ramlata Devi vs Smt. Urmila Devi Sharma And 3 Ors. on 21 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 806 of 2014
 

 
Appellant :- Smt. Ramlata Devi
 
Respondent :- Smt. Urmila Devi Sharma And 3 Ors.
 
Counsel for Appellant :- S.K. Chatuverdi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Civil Misc. Delay Condonation Application.

Issue notice.

Connect it with F.A.F.O. No. 919 of 2014, Smt. Urmila Devi Sharma and others Vs. Smt. Ram Lata and another.

Order Date :- 21.5.2014

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