Smt. Neelam Sen vs State Of U.P. And 2 Others
2014 Latest Caselaw 1927 ALL

Citation : 2014 Latest Caselaw 1927 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Smt. Neelam Sen vs State Of U.P. And 2 Others on 21 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28158 of 2014
 

 
Petitioner :- Smt. Neelam Sen
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bipin Kumar
 
Counsel for Respondent :- C.S.C.,Pankaj Tyagi
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent no.1. Sri Pankaj Tyagi, learned counsel represents respondents no.2 and 3.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 21.5.2014

SKM

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