Smt. Malvinder Kaur vs D.D.C., Pilibhit And 3 Others
2014 Latest Caselaw 1925 ALL

Citation : 2014 Latest Caselaw 1925 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Smt. Malvinder Kaur vs D.D.C., Pilibhit And 3 Others on 21 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27794 of 2014
 

 
Petitioner :- Smt. Malvinder Kaur
 
Respondent :- D.D.C., Pilibhit And 3 Others
 
Counsel for Petitioner :- Atul Pandey
 
Counsel for Respondent :- Manish Kr. Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 29th May, 2014.

Order Date :- 21.5.2014

Priyanka

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