Murari And Another vs The D.D.C. And 3 Ors.
2014 Latest Caselaw 1922 ALL

Citation : 2014 Latest Caselaw 1922 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Murari And Another vs The D.D.C. And 3 Ors. on 21 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26766 of 2014
 

 
Petitioner :- Murari And Another
 
Respondent :- The D.D.C. And 3 Ors.
 
Counsel for Petitioner :- A.P. Tewari,R.S. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 29th May, 2014.

Order Date :- 21.5.2014

Priyanka

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