Shiv Sagar Saxena vs State Of U.P. And Another
2014 Latest Caselaw 1921 ALL

Citation : 2014 Latest Caselaw 1921 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Shiv Sagar Saxena vs State Of U.P. And Another on 21 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28393 of 2014
 

 
Petitioner :- Shiv Sagar Saxena
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- T.A. Singh
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 23.5.2014 as fresh.

Order Date :- 21.5.2014

SKM

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