Kumar Mangalam And Another vs Shiv Shankar Yadav And Another
2014 Latest Caselaw 1916 ALL

Citation : 2014 Latest Caselaw 1916 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Kumar Mangalam And Another vs Shiv Shankar Yadav And Another on 21 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 810 of 2014
 

 
Appellant :- Kumar Mangalam And Another
 
Respondent :- Shiv Shankar Yadav And Another
 
Counsel for Appellant :- Vinod Kumar Rai,Manoj Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Civil Misc. Delay Condonation Application.

Issue notice.

Order Date :- 21.5.2014

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